Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 61A in The Rajasthan Revenue Courts Manual, 1956 61A. [ The provision of Chapter 15 of Part I shall be applicable mutatis mutandis regarding Advocates' Clerks.
