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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 11(2)(b) in The Dadra and Nagar Haveli Excise Regulation, 2012

(b)any communication amounts to an advertisement for soliciting use of liquor or whether it is informative or educative communication for responsible drinking; or