Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(2) in The Calcutta University Act, 1979. (2)The Registrar may resign his office by writing under his hand addressed to the [Vice-Chancellor.] [Word substituted by W.B. Act 44 of 1980 for 'Chancellor'.]
