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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Jharkhand - Subsection

Section 76(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)Every institution shall evolve a system of ensuring that there is no abuse, neglect and maltreatment and shall include the staff who is aware of what constitutes abuse, neglect and maltreatment,and their early indication and how to respond to these abuses.