Allahabad High Court
Indian Church Trustee Lucknow vs State Of U.P. And 3 Others on 15 July, 2019
Bench: Bala Krishna Narayana, Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 34804 of 2016 Petitioner :- Indian Church Trustee Lucknow Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Ranjit Saxena Counsel for Respondent :- C.S.C. Hon'ble Bala Krishna Narayana,J.
Hon'ble Prakash Padia,J.
This is a date fixed matter. Due to paucity of time, the case could not be taken up today.
In the interest of justice, list this case on 30.7.2019.
Order Date :- 15.7.2019 Pramod Tripathi