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[Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act]

State of Punjab - Subsection

Section 3A(3)(d) in The Punjab Factory Rules, 1952

(d)Site plan drawn to a minimum scale of 1 cm. = 12m. showing the exact location of the factory with respect to surrounding buildings, roads, drains, etc.;