Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(d) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(d)securing admission to the examination in contravention of the rules or regulations governing admissions to such examinations; or