Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 318] [Entire Act] State of Goa - Subsection Section 318(5) in Goa Prisons Rules, 2006 (5)that the said prisoner will surrender himself to the Superintendent of the prison, from which he was released on the expiry of the period of furlough,