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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 58(3) in Arunachal Pradesh Panchayat Raj Act, 1997

(3)Not less than one-third of the total number of offices of Chairperson of Anchal Samitis shall be reserved for women in such manner as may be prescribed:Provided that the seats so reserved under this section shall be allotted by rotation to different Anchal Samities in the District.