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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(a) in The Haryana Khadi and Village Industries Board Contributory Provident Fund Regulations, 1975

(a)"Accounts Officer" means the Accounts officer of the Board or any other officer appointed by the Board to act as such;