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[Cites 0, Cited by 2] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(2) in The Punjab Municipal Act, 1999

(2)The offices of the Mayors and of the Presidents referred to in sub- section (1) shall be allotted to different Municipal Corporations and to different Municipal Councils or Nagar Panchayats, as the case may be, by the Government, in the prescribed manner.