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Madhya Pradesh High Court

Raju Sahu vs The State Of Madhya Pradesh on 29 July, 2020

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 MCRC-18532-2020 The High Court Of Madhya Pradesh MCRC-18532-2020 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 29-07-2020 Heard through Video Conferencing. Shri Sharad Verma, learned counsel for the applicant. Shri Rakesh Singh, learned Panel Lawyer for the State. Learned Panel Lawyer for the State prays for time to summon the verification report as per the previous order.

List the matter on 07.08.2020.

(VIJAY KUMAR SHUKLA) JUDGE Amitabh Signature Not Verified SAN Digitally signed by AMITABH RANJAN Date: 2020.07.29 17:56:20 IST