Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Manipur - Subsection Section 15(1) in Manipur State Commission For The Scheduled Tribes Act, 2014 (1)The State Government maY, after its previous publication by notification in the official Gazette, make rules for the purposes of carrying out the provisions of this Act.
