Section 35(2) in Aligarh Muslim University Act, 1920
(2)The annual accounts when audited shall be published in the [Official Gazette] [ Substituted by the A.O. 1937 for " Gazette of India and in the local official Gazette"], and a copy of the accounts, together with [the report of the Comptroller and Auditor-General shall be submitted to the Visitor] [ Substituted by Act 62 of 1951, s.25, for " the auditor's report, shall be submitted through the Visiting Board to the Lord Rector." ].
