Section 19(2)(l) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(l) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

(l)the preparation and submission of statements of programmes of activities and financial statements of the corresponding new bank and the period for which and the time within which such statements and estimates are to be prepared and submitted; and

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Union of India - Subsection

Section 19(2)(l) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970