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[Cites 0, Cited by 0] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(12) in The Coal Mines Regulations, 2011

(12)No person other than an official of the mine, ventilation officer or a person authorised by the manager to do so, shall regulate the quantity of air passing through or delivered by any auxiliary fan:Provided that if it is necessary to regulate an auxiliary fan, it shall be done in such a way as to prevent unauthorised or inadvertent alteration.