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Chattisgarh High Court

Ku. Prerna Pandey vs State Of Chhattisgarh 3 Wps/295/2012 ... on 21 March, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                  WPS No. 2487 of 2018

                 Ku.Prerna Pandey Versus State of Chhattisgarh & Ors.




21.03.2018

Shri Sunil Sahu, Advocate for the petitioner.

Shri Lav Sharma, Panel Lawyer for State. The State counsel is directed to seek instructions and file prompt reply at the earliest considering the fact that the matter relates to grant of pension.

List it on 30/04/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit