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Madhya Pradesh High Court

Ganesh vs The State Of Madhya Pradesh on 26 February, 2020

Author: Jagdish Prasad Gupta

Bench: Jagdish Prasad Gupta

1 MCRC-11987-2019 The High Court Of Madhya Pradesh MCRC-11987-2019 (GANESH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Jabalpur, Dated : 26-02-2020 Parties through their counsel. As prayed by learned counsel for the applicant, list the case on 24.3.2020.

(J. P. GUPTA) JUDGE HS Digitally signed by HEMANT SARAF Date: 27/02/2020 11:15:01