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[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of Goa - Subsection

Section 160(2) in The Goa Panchayat Raj Act, 1994

(2)The Government may sanction such loans as may be prescribed to the Panchayat or a Zilla Panchayat for taking up such Scheme, as may be prescribed within its jurisdiction.