Section 24(2)(l) in The Bengal Diseases Of Animals Act, 1944
(l)the manner in which [any livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] may be [dealt with] [Words substituted for the word 'buried' by W.B. Act 19 of 1949.] under subsection (1) of section 13;