Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Bihar - Subsection

Section 273(1) in The Bihar Municipal Act, 2007

(1)The Municipality shall take necessary steps for-
(a)promotion of urban forestry,
(b)creation of public parks and gardens, and planting of trees,
(c)provision of parks and playgrounds for children and youth,
(d)provision of street-side gardens,
(e)encouragement of nurseries, and
(f)organization of flower shows.