Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 41 in Karnataka Secondary Education Examination Board Act, 1966 41. Amendments of certain enactments. - The enactments specified in the Schedule are hereby amended to the extent and in the manner mentioned in column (3) thereof.
