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[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

State of Assam - Subsection

Section 10A(2)(ii) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(ii)list of candidates eligible for promotion in order of seniority. (Separate lists for each cadre of starting the name of the school shall be furnished indicating the cadre to which the case of promotion is to be considered) ;