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Union of India - Section

Section 8 in The Energy Conservation (Inspection) Rules, 2010

8. Notification issued under relevant clauses of Section 14 of the Energy Conservation Act, 2001 (52 of 2001)- Mention details of Notification-Number, and Date; subject-matter of the Notification i.e. Rule or Regulation or Direction. Indicate Rule or Regulation number which have been non-complied