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Union of India - Section

Section 29 in The National Council For Teacher Education Act, 1993

29. Directions by the Central Government. - (1) The Council shall, in the discharge of its functions and duties under this Act be bound by such directions on questions of policy as the Central Government may give in writing to it from time to time.

(2)The decision of the Central Government as to whether a question is one of policy or not shall be final.