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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(4)(d) in Andhra Pradesh Tourism, Culture and Heritage Board Act, 2017

(d)sent by electronic communication to an email address, it shall be deemed to be duly served on the person to whom it is addressed at the time of entering the information system addressed to the email address.