Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 451B] [Entire Act] Union of India - Subsection Section 451B(2) in Indian Telegraph Rules, 1951 (2)If the called number cannot be contacted for any reason, the Speed Trunk Call, shall be treated as cancelled and non-cancelled charges shall be payable under these rules.
