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State of Haryana - Section

Section 4 in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

4. Provision for cross-bar.

[Section 3]. - (1) There shall be provided at each end of a bridge a cross-bar for securing the stoppage of mechanical vehicles. [The cross-bar shall be fitted with a red light during the night] [See Legislative Supplement Part III dated 23.3.1981.].
(2)It shall be the duty of the Toll Inspector and the police guard to ensure that the cross-bar is not lifted to allow passage to a mechanical vehicle until the toll in respect thereof has been paid in accordance with the provisions of the Act.