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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in THE PRISONS (UTTAR PRADESH AMENDMENT) ACT, 2020

(a)in clause (1), in sub-clause (b) for the words and figures "section 541 of the Code of Criminal Procedure 1882 (10 of 1882)" the words and figures "section 417 of the Code of Criminal Procedure 1973 (Act no. 2 of 1974)" shall be substituted;