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State of Uttar Pradesh - Section

Section 79 in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

79. Display of abstracts of Act and Rules [Sections 29 and 35 (20) (m)].

- Every contractor shall display an abstract of the Act and rules in English and Hindi and in the language spoken by the majority of workers in such forms as may be approved by the Labour Commissioner, U.P.