Himachal Pradesh High Court
Viku vs . State Of H.P. & Others on 27 July, 2022
Bench: Sabina, Satyen Vaidya
Viku vs. State of H.P. & others .
CWP No. 5041 of 2022 27.7.2022 Present: Mr. Surinder Prakash Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for respondents No. 1 to 3.
Learned counsel for the petitioner requests for an adjournment to enable him to place certain additional documents on record.
As requested, list after three weeks.
(Sabina) Judge (Satyen Vaidya) Judge 27th July, 2022 (kck) ::: Downloaded on - 28/07/2022 20:03:42 :::CIS