Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 33 in The U.P. Debt Relief Act, 1977 33. Application of Limitation Act. - The provisions of Sections 4, 5 and 12 of the Limitation Act, 1963, shall apply to the proceedings under this Act.
