Karnataka High Court
M/S. Trilogy E-Business Software India ... vs The Deputy Commissioner Of Income Tax on 4 March, 2011
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
IN THE HIGH CCDURT (1)133 K..é\R.NATAKA AT BAE'€C,§,A1,,-()RE
Dated iliaiss the 4"' day of March, 2931'!
B :2 Y0 {<3
THE fI(};*'-'131",15MR J(;'STICI':' H£?I;£:'1riz3.I)I (,i1'_V'zé;2i1;v;1é$I§?1"V
14%: I'etifirm.s; 35640 ---- 641 }T'.2():Z'??"'T . _
Between:
.M.!s Triloa, ' BL1si§1<3s;s S<>i'[wz1r{-: Ilidira Ltd
j E -3 _ _ u
# 975 4" F}001'._ Palm] House "
K0rar:m1:gaI.£1 I.m§L1s11.'ial Es;1z1tc=,_ _ 3 ,
6"' Block, 4'" B Cmss, .Bz1ngaI<3re _ -. V -.
B ' its autlnoriaed :si.0nz:1<.>1'V ~-- Mr..Aii:his'11C'§x,(}i:712-: L * "
3 a: . . 4 A _ V _ _ P_ A
3/0 O1"I'3pi'E}.k£iSh Gu})1.;-:,&&33_}z"rs§: Pctitécmer
(By Sri Chaitz1nyi1,"Vz;'x.g1§>:}"?'___ V .
And:
Deputy C<)m'::;3j 93 i()11érug) f" Iiaw re, T'::3§
Clircie: iZ(4),BL1:"gg2:v1£)t'c-3 Respondent
.. " {By Sr? V__:ASC$'i1£1C§}£~LV}'i£',. ,_A_g;,:v.) _ §.':§L::1Jc iii:-;~. £'<3§§:m;i11g.;:
' "i»'¢:t_itvivor:'s _éI1:c 'fil{3d under Ari'.226f22? of {hit Cons:LitL1t.i.0r1 praying t:;)L'e:_;1..121«.é;'E1 {}a::m§i't*<;§e1'.d2z1--éd 17.8,Z{)i() ~»« zumcsxure: ./ix, 1?.8.2{)'I{) -- zuzenxurca B; 8'.A}(.) .'L2O§() '~' j;:135i1::.)<;L:1'c: C; 3().8.Z3.0I.{.) ~~ z11"1n¢-ixum D; E2'I().2{}10 -- V ;Vm11cxai'2"r:: E .;ji':1'(E-.12..i.O.2{)I.() -- 2m.m:><ur:: F, {3§C., by the respondcm. V' .. _TE1<=: }'--c1§L.i011s c<3113ing: on fez" Pre:i_i.:ni:121:fy .H<:arir1g this (Ea;--'. C.<:>u1'1 <:s;tim:2i'e. amcvugwi; of i1z.<:<'>mc and aim d:3ducti<ms u:1d{:r S.1.{.)A ()f"_._:h.c. Ac:
as is; plim-'i.dcd 13}: wa-1}? 0:' $21): §1(3IidE"i:~,='f~; s':hz'1}§. ha': taken info C011};j€}i31'§13.i€:}':]. In that View oi Ehe mzzfirzzr, ii}1§_)1.Igl."1CL§ erdcrs p21:~;:'r:r.i;"i3'}'»-=' 'i--}1i:«. .i C<>:1'§112issicme.:' of I'11c<m'2c Ti-EX uncicr :m.:§ex1:1'«;3s A.~%€:»..]E3"~f('>f"~.§i1{: \r;iz{:*:e.. 2U()4m{)f'§ and 2()("}5--()(5, 116663 £0 be *L1lJ21:;5'_1'1£',(i---\?\;:iH'¥""E1.:(§.ii'C('Y£i'(¥ifi1'--._g()'<.fihb pctixionez 10 appmz1c11 the 1'c$:p<.>:3.:it3i1_1_ -« afiih<.§ri.I.y, '»'1?Vi'U'.:1'11__(f_}I]C _}11§(.3ér:ii§ » from the date of receipt of 3 cc.)p3}"v«.g5I" .;§1i.a '<'.'>1.d<;:Tf.' Deputy C(m2nzi:~;si011C1' 541121?! c<'ms._;é<;i*;31':" t_he1 g;:;_.%evi-r:1_'cc>. <1s'£ the pciiiioncr in accordwce with law. All <;<mAr_.cm.:éV_<.é:1*s$ émj: V1-eff. é'§pcéi"{r;';- 'be urged. Sif;
ELEEQE