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State of Jharkhand - Section

Section 3 in Bihar Directorate of Archaeology and Museums Ex-Cadre Technical Service Recruitment and Promotion Rules, 1980

3. Definitions.

- In these rules, unless there is anything repugnant in the subject or context:-
(a)"Directorate" means the Directorate of Archaeology and Museums, Bihar, under the administrative control of the Education Department, Government of Bihar;
(b)"Head of the Department" means the Director, Archaeology and Museums, Bihar, Patna;
(c)"Government" means the Government of Bihar;
(d)"Governor" means the Governor of Bihar;
(e)"Scheduled Castes" means the castes specified in Part II of the Constitution (Scheduled Castes) Order, 1950 and similar orders made from time to time in modification thereof;
(f)"Scheduled Tribes" means the tribes specified in Part II of the Constitution (Scheduled Tribes) Order, 1950 and similar orders made from time to time in modification thereof by the State Government.