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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(72) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

72.0The receptacles/containers should be inspected prior to receipt of the barge and at all times, they are being handled. Any leaky or damaged receptacle should be separated immediately and instructions of the Competent. Authority shall be followed.