Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(2)The committee, on being satisfied about the correctness of the intimation, shall order necessary corrections to be made in the licence subject to the terms and conditions of allotment of shop/plot, if any, to the licencee.