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[Cites 0, Cited by 185] [Section 272A(2)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(2)(k) in The Income Tax Act, 1961

(k)[ to deliver or cause to be delivered a copy of the statement within the time specified in sub-section (3) of section 200 or the proviso to sub-section (3) of section 206-C] [ Inserted by Act 23 of 2004, Section 56 (w.e.f. 1.4.2005).];