Supreme Court - Daily Orders
Revenue Bar Association vs Union Of India on 11 September, 2020
Bench: S. Abdul Nazeer, B.R. Gavai
ITEM NO.14 Court 7 (Video Conferencing) SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15037/2020
(Arising out of impugned final judgment and order dated 20-09-2019
in WP No. 24117/2018 and in WP No. 24148/2018 passed by the High
Court Of Judicature At Madras)
REVENUE BAR ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.71411/2020-CONDONATION OF DELAY
IN FILING )
Date : 11-09-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Rahul Unnikrishnan, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. N. Sai Vinod, Adv.
Mr. Naveen Hegde, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.09.11 17:53:09 IST Reason: