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Supreme Court - Daily Orders

Revenue Bar Association vs Union Of India on 11 September, 2020

Bench: S. Abdul Nazeer, B.R. Gavai

     ITEM NO.14               Court 7 (Video Conferencing)            SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15037/2020

     (Arising out of impugned final judgment and order dated 20-09-2019
     in WP No. 24117/2018 and in WP No. 24148/2018 passed by the High
     Court Of Judicature At Madras)

     REVENUE BAR ASSOCIATION                                        Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.71411/2020-CONDONATION OF DELAY
     IN FILING )

     Date : 11-09-2020 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE B.R. GAVAI


     For Petitioner(s)             Mr.   Arvind P. Datar, Sr. Adv.
                                   Mr.   Rahul Unnikrishnan, Adv.
                                   Mr.   T. V. S. Raghavendra Sreyas, AOR
                                   Mr.   N. Sai Vinod, Adv.
                                   Mr.   Naveen Hegde, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

(NEELAM GULATI) (KAMLESH RAWAT) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.09.11 17:53:09 IST Reason: