Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Andhra Pradesh - Subsection Section 89(5) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006 (5)The provisions of rules 67 to 87 shall apply in relation to the conduct of an adjourned poll before it was so adjourned.
