Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(d) in The M.P. Cinemas (Regulation) Act, 1952 (d)[ any other matter which is to be or may be prescribed.] [Inserted by M.P. Extension of Laws Order, 1958 (No. 23 of 1958) (w.e.f. 1-1-1959).]
