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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(z) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(z)"quarter" means the period of three months commencing on the first day of April, July, October or January of a financial year;
(za)"quarterly results" means the financial results prepared in accordance with these regulations in respect of a quarter;
(zb)"related party" means a related party as defined under sub-section (76) of section 2 of the Companies Act, 2013 or under the applicable accounting standards: