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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2)(a) in Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994

(a)Each application for an adjournment shall be stamped with the required Court-fee and copies of the applications shall also be given to the other party.