Delhi High Court - Orders
Pvr Ltd vs Commissioner Of Income Tax on 2 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 564/2012
PVR LTD ..... Appellant
Through : Mr. Salil Kapoor and Ms. Ananya
Kapoor, Advocates.
versus
COMMISSIONER OF INCOME TAX ..... Respondent
Through : Mr. Sanjay Kumar, Senior Standing
Counsel for the Revenue along with
Ms.Esha Kadian, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 02.08.2022 Learned counsel for the respondent-revenue prays for some time to examine the paper-book.
List on 23rd August, 2022.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 2, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:03.08.2022 17:12:57