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Delhi High Court - Orders

Pvr Ltd vs Commissioner Of Income Tax on 2 August, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~17
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      ITA 564/2012
                                     PVR LTD                                         ..... Appellant
                                                        Through :   Mr. Salil Kapoor and Ms. Ananya
                                                                    Kapoor, Advocates.

                                                        versus

                                     COMMISSIONER OF INCOME TAX             ..... Respondent
                                                 Through : Mr. Sanjay Kumar, Senior Standing
                                                           Counsel for the Revenue along with
                                                           Ms.Esha Kadian, Advocate.

                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                      ORDER

% 02.08.2022 Learned counsel for the respondent-revenue prays for some time to examine the paper-book.

List on 23rd August, 2022.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 2, 2022 j Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:03.08.2022 17:12:57