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State of Assam - Section

Section 11 in The Assam Secondary Education Act, 1961

11. Quorum : Proceedings not invalidated by reason of vacancies.

- (i) The quorum for every meeting of the Board shall be nine.
(ii)Subject to the provisions contained in sub-section (i) no act or proceedings of the Board shall be invalid merely by reason of the existence of any vacancy among the members of the Board.