Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(4) in Punjab Education Development Rules, 1999 (4)The Committee, referred to in sub-rule (3), shall report to the Board in respect of the utilisation of the financial assistance and genuineness of the utilisation certificate, to the Board.
