Supreme Court - Daily Orders
Meraj Yusha vs Hamida Khatoon on 22 July, 2024
ITEM NO.23 COURT NO.1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).15489-15491/2024
(Arising out of impugned final judgment and order dated 18-06-2024
in APOT No. 10/2024 and 18-06-2024 in APOT No. 11/2024 and 18-06-
2024 in APOT No. 19/2024 passed by the High Court at Calcutta)
MERAJ YUSHA Petitioner(s)
VERSUS
HAMIDA KHATOON & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.151793/2024-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.151796/2024-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 22-07-2024 These petitions were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. K.K. Venugopal, Sr. Adv.
Mr. Saraswata Mohapatra, Adv.
Mr. Rhishabh Jetley, AOR
Mr. Ankur Talwar, Adv.
For Respondent(s) Mr. Mukul Rohatgi, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Soumendra Nath Mookherjee, Sr. Adv.
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Ratnesh Kumar Rai, Adv.
Mr. Ankan Rai, Adv.
Mr. Dhruv Chadha, Adv.
Mr. Yash Singhi, Adv.
Mr. Ayan Rai, Adv.
Mr. Navneet Dogra, Adv.
Ms. Devanshi Deora, Adv.
Mr. Dhananjaya Mishra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by List the Petitions on 26 July 2024.
Sanjay Kumar Date: 2024.07.22 17:25:15 IST Reason:(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR