Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Madhya Pradesh - Subsection Section 36(2)(iii) in The M.P. Vat Act, 2002 (iii)in the course of the import of goods into the territory of India or the export of goods out of such territory.