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State of Tamilnadu - Section

Section 14 in Tamil Nadu Uniform System of School Education Act, 2010

14. Directions by the Government.

(1)The Board shall, in the discharge of its functions and duties under this Act, be bound by such directions on questions of policy, as the Government may give in writing to it, from time to time.
(2)The decision of the Government as to whether a question is one of policy or not shall be final.