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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Maharashtra - Subsection

Section 113(9) in Maharashtra Public Universities Act, 2016

(9)The time schedule for the process laid down in sub-sections (2) to (8) shall be published and completed by the University up to 30th April of the year, in which empowered autonomous skills development college intends to start various degree, diploma, advance diploma and certificate courses.