Madhya Pradesh High Court
Health Care Medical Devices Pvt Ltd. ... vs Madhya Pradesh Public Health Service ... on 2 March, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WP-2281-2021
The High Court Of Madhya Pradesh
WP-2281-2021
(HEALTH CARE MEDICAL DEVICES PVT LTD. APRIVATE LIMITED COMPANY DULY INCORPORATED
UNDER THE PROVISIONS Vs MADHYA PRADESH PUBLIC HEALTH SERVICE CORPORATION LTD. AND
OTHERS)
6
Indore, Dated : 02-03-2021
Shri Vijay Asudani, learned counsel for the petitioner.
Shri Aditya Khandekar, learned counsel for the respondent.
At the request of learned counsel for the respondent, list the matter on 10.03.2021.
(ROHIT ARYA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
Sourabh
Digitally signed by
SOURABH YADAV
Date: 2021.03.03
10:39:08 +05'30'